Section 12(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002
(2)Such appeal shall be ;(a)in the Form of memorandum signed by the applicant;(b)accompanied by a copy of the order appealed from and fee of rupees ten shall be paid in the Form of nonjudicial stamps; and(c)presented to the Project Authority or sent by registered post so as to reach him within the said period.
