Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9A] [Entire Act]

Union of India - Subsection

Section 9A(f) in The Art Silk Textiles (Production and Distribution) Control Order, 1962

(f)No person shall have in his possession or under his control otherwise than for his bona fide personal requirements any art silk cloth or art silk yarn the marking wherein is altered or defaced or is of a character specified in item (e).]