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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(2)(a) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(a)Those conceived, who are to be born, children of a determined person who is living at the time of the opening of succession;