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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(8)(i) in The Rajasthan Sales Tax Act, 1994

(i)any trade, commerce or manufacture or any adventure or concern in the nature of trade, commerce or manufacture, whether or not such trade, commerce, manufacture, adventure or concern is carried on with a motive to make gain or profit, and whether or not any gain or profit accrues from such trade, commerce, manufacture, adventure or concern; but does not include activities of sale, supply or distribution of goods carried on without any profit motive by-