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[Cites 0, Cited by 0] [Section 30A(2)] [Section 30A] [Entire Act]

Union of India - Subsection

Section 30A(2)(b) in The National Institute Of Pharmaceutical Education And Research Act,1998

(b)Minister of State in the Ministry or Department of the Central Government having administrative control of the Pharmaceuticals,ex officio, as Vice-Chairperson;