Supreme Court - Daily Orders
Jatinder Pal Singh vs Kirpal Kaur on 7 October, 2015
Bench: V. Gopala Gowda, C. Nagappan
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION(C) NO(s). 3063 OF 2015
IN
CIVIL APPEAL NO(s). 2820 OF 2015
JATINDER PAL SINGH ...PETITIONER(S)
Vs.
KIRPAL KAUR & ORS ...RESPONDENT(S)
O R D E R
We have gone through the review petition and the relevant documents. In our opinion, no case for review is made out.
The review petition is, accordingly, dismissed.
...........................J. (V. GOPALA GOWDA) ...........................J. (C. NAGAPPAN) NEW DELHI OCTOBER 7, 2015 Signature Not Verified Digitally signed by Sushil Kumar Rakheja Date: 2015.10.07 17:29:35 IST Reason: CHAMBER MATTER SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 3063/2015 in C.A. No. 2820/2015 JATINDER PAL SINGH Petitioner(s) VERSUS KIRPAL KAUR & ORS Respondent(s) Date : 07/10/2015 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA HON'BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R We have gone through the review petition and the relevant documents. In our opinion, no case for review is made out.
The review petition is, accordingly, dismissed.
(S. K. RAKHEJA) (CHANDER BALA) COURT MASTER COURT MASTER (Signed order is placed on the file)