Section 4(iii) in Andhra Pradesh University Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003
(iii)The candidate should have passed the qualifying examination (10+2) or equivalent on the date of his/her Counselling for admission in one sitting and secured the rank at Common Entrance Test conducted by the State and also satisfy other conditions laid down in these Rules.
