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State of Uttar Pradesh - Section

Section 115 in U.P. Revenue Code (Amendment) Act, 2016

115. Insertion of Chapter and Heading after Section 146 and before Section 147 of the Code.

- After Section 146 and before Section 147 of the said Code, in Hindi version, the Chapter ^^v/;k;nl and heading ^^ljdkjh iV~Vsnkj shall be inserted.