Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(1) in United Provinces Acquisition of Property (Flood Relief) Act, 1948 (1)[State Government] [Substituted by the A.I.O. 1950 for ] may make rules for the purposes of carrying into effect the provisions of this Act.
