Section 37 in The Air (Prevention and Control of Pollution) Assam Rules, 1991
37. Fund of the Board.
(1)The Board shall have a fund to be called Pollution Control Board, Assam Fund" to which all money received by the Board shall be credited.(2)The fund of the Board shall be operated by Member-Secretary of the Board or in his absence by any officer of the Board who may be so empowered by the Board or its Chairman.
