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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(2)(z) in The Tripura Land Revenue And Land Reforms Act, 1960

(z)the form of summons and other processes, notices, orders and proclamations to be issued or made by revenue officers and the Manner of their service;