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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(3) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(3)No certificate of registration shall be granted under sub-section (2) unless the institution with respect to which an application Con has been made is in a position to provide such facilities and maintain such standards as nay be prescribed by the Government.