Calcutta High Court (Appellete Side)
Biraj Kumar Das vs The Secretary Ranaghat Sub-Divisional on 28 February, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
1 28.02.14 4 sm C.O. 2351 of 2011 Biraj Kumar Das Vs The Secretary Ranaghat Sub-Divisional Co-operative Industrial Union Limited Mr. Basudeb Gayen Mr. Biswajit Dutta ....for the petitioner Mr. Shyamal Sur Mr. Debasis Ray ...for the opposite party The interim order passed in this matter is extended up to 31st March, 2014.
Let this matter be listed as a 'Motion' on 10th March, 2014 for hearing and disposal.
(Arindam Sinha, J.)