Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(15)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(15)(b) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(b)be responsible for the maintenance of discipline in all its aspects and the development of corporate life in his college.