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Supreme Court - Daily Orders

M. Sathish vs The Secretary To Govt. Of Tamil Nadu on 24 February, 2023

Bench: B.R. Gavai, Vikram Nath

     ITEM NO.31                              COURT NO.8                 SECTION XII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6412/2023

     (Arising out of impugned final judgment and order dated 03-08-2022
     in WP No. 19947/2022 passed by the High Court Of Judicature At
     Madras)

     M. SATHISH                                                          Petitioner(s)

                                                    VERSUS

     THE SECRETARY TO GOVT. OF TAMIL NADU & ORS.                         Respondent(s)

     ( IA No.34082/2023-CONDONATION OF DELAY IN FILING )

     Date : 24-02-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE VIKRAM NATH

     For Petitioner(s)
                                       Mr. Nikilesh Ramachandran, AOR
                                       Mr. Shubham Seth, Adv.
                                       Mr. Anuj Panwar, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We are not inclined to interfere with the impugned judgment and order passed by the High Court. This special leave petition is dismissed accordingly.

Pending application(s), if any, stand(s) disposed of.

Signature Not Verified

Digitally signed by
Deepak Singh
Date: 2023.02.25

     (DEEPAK SINGH)
11:11:07 IST
Reason:                                                              (ANJU KAPOOR)
     COURT MASTER (SH)                                               COURT MASTER (NSH)