Supreme Court - Daily Orders
M. Sathish vs The Secretary To Govt. Of Tamil Nadu on 24 February, 2023
Bench: B.R. Gavai, Vikram Nath
ITEM NO.31 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6412/2023
(Arising out of impugned final judgment and order dated 03-08-2022
in WP No. 19947/2022 passed by the High Court Of Judicature At
Madras)
M. SATHISH Petitioner(s)
VERSUS
THE SECRETARY TO GOVT. OF TAMIL NADU & ORS. Respondent(s)
( IA No.34082/2023-CONDONATION OF DELAY IN FILING )
Date : 24-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s)
Mr. Nikilesh Ramachandran, AOR
Mr. Shubham Seth, Adv.
Mr. Anuj Panwar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned judgment and order passed by the High Court. This special leave petition is dismissed accordingly.
Pending application(s), if any, stand(s) disposed of.
Signature Not Verified Digitally signed by Deepak Singh Date: 2023.02.25 (DEEPAK SINGH) 11:11:07 IST Reason: (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)