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[Cites 0, Cited by 0] [Section 2(24)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(24)(ii) in Kerala Land Reforms Act, 1963

(ii)water-logged land in the taluks of Hosdrug and Kasargod commonly known as "Avi" land, on which paddy is cultivated by raising bunds on one or more sides and draining the water away by baling;