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[Cites 0, Cited by 0] [Section 314(1)] [Section 314] [Entire Act]

State of Nagaland - Subsection

Section 314(1)(b) in Nagaland Municipal Act, 2001

(b)Put or project into any drain or open channel in any street so as to interfere within any way the use or proper working of such drain or channel or to impede the inspection or cleaning thereof.