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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(h) in Tamil Nadu Fire Service Rules, 1990

(h)ensure that the roll is called at such time as his superior officer considers most suitable, but it shall be done compulsorily at the time of change over of duties;