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Supreme Court - Daily Orders

Abhijeet Nand Kishore Singh vs Vivek Kumari Idar on 2 August, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     TP(C) 1412/2017

     ITEM NO.4                                         COURT NO.1                      SECTION XVI-A

                                       S U P R E M E C O U R T O F            I N D I A
                                               RECORD OF PROCEEDINGS

                                       Transfer Petition (Civil) No. 1412/2017

     ABHIJEET NAND KISHORE SINGH                                                    Petitioner

                                                            VERSUS

     VIVEKA KUMARI IDAR                                                             Respondent

     (FOR ADMISSION and IA 79321/2017-EX-PARTE STAY)

     Date : 02-08-2018 This matter was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner
                                            Mr. Siddharth Bhatnagar, Adv.
                                            M/s. Karanjawala & Co., AOR

     For Respondent
                                            Ms.     Mrunalini Deshmukh, Adv.
                                            Mr.     Mahesh Agrawal, Adv.
                                            Mr.     Ankur Saigal, Adv.
                                            Mr.     Shubham Kulshreshtha, Adv.
                                            Mr.     E.C. Agrawala, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel for the petitioner submits that there is a possibility of settlement if further time is given.

In view of the aforesaid, let the matter be listed on 10.8.2018.

Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.08.02 17:14:45 IST

Reason: (Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar