Supreme Court - Daily Orders
Abhijeet Nand Kishore Singh vs Vivek Kumari Idar on 2 August, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
TP(C) 1412/2017
ITEM NO.4 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 1412/2017
ABHIJEET NAND KISHORE SINGH Petitioner
VERSUS
VIVEKA KUMARI IDAR Respondent
(FOR ADMISSION and IA 79321/2017-EX-PARTE STAY)
Date : 02-08-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner
Mr. Siddharth Bhatnagar, Adv.
M/s. Karanjawala & Co., AOR
For Respondent
Ms. Mrunalini Deshmukh, Adv.
Mr. Mahesh Agrawal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Shubham Kulshreshtha, Adv.
Mr. E.C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner submits that there is a possibility of settlement if further time is given.
In view of the aforesaid, let the matter be listed on 10.8.2018.
Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.08.02 17:14:45 ISTReason: (Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar