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[Cites 0, Cited by 0] [Section 398(2)] [Section 398] [Entire Act]

State of Punjab - Subsection

Section 398(2)(h) in The Punjab Municipal Act, 1999

(h)storage buildings, that is to say, any buildings or part thereof used primarily for the storage or sheltering of goods, wares or merchandise as in warehouse and such buildings, shall, include cold storages, freight depots, transit sheds, store houses, public garages, hangers, truck terminals, grain elevators, barns and stables; and