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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(iv) in The Jaora Sugar Mills Tatha Seth Govindram Sugar Mills (Upkramon Ka Arjan Aur Antaran) Adhiniyam, 1984

(iv)Amount due to cane growers for the period before take over of management under Section 18-AA of the Industries (Development and Regulation) Act, 1951 (No. 65 of 1951).