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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(22) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Rules, 2008

(22)Mode of imparting education.(Detailed information given in section . of the Project Report).
(a)Conventional Method
(b)Distance Education Method
(c)Both, as above.