Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(2) in The Tobacco Board, Rules, 1976 (2)All important decisions taken by the Committees shall be placed before the Board at its next meeting for its information and for such review as it may consider necessary.Chapter - III Procedure for Meetings of The Board
