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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(m) in The Punjab Co-operative Societies Act, 1961

(m)[ "Public Sector Undertaking" means an organization owned by the Government or in which the Government has pervasive control or created by an Act of the Government.] [Added by Punjab Act No. 25 of 2014.]