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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2)(b) in The Employees' Provident Funds Scheme, 1952

(b)[* * *] [Certain words omitted by G.S.R. 1809, dated 28.9.1968.] [in such form as the Commissioner may specify] [Substituted by G.S.R. 25, dated 31.12.1996 (w.e.f. 11.1.1997). Earlier these words were substituted by G.S.R. 294, dated 24,4, 1994 (w.e.f. 1.4.1994).], of the employees leaving service of the employer during the preceding month: