Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 239] [Entire Act] State of West Bengal - Subsection Section 239(a) in Siliguri Municipal Corporation Act, 1990 (a)carry on within Siliguri or at any municipal slaughter-house outside Siliguri the trade or business of a butcher, or
