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NCT Delhi - Section

Section 69 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

69. Inspection of election record and fees thereof.

- All the election records/papers except the following shall be open to inspection and copies thereof can be obtained on such fees as may be fixed by the Director:
(a)used ballot papers;
(b)unused ballot papers; and
(c)working copy of electoral roll used at the polling station.