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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(i) in Biju Patnaik University of Technology Act, 2002

(i)any constituent College, Institution or Department of any other University or of a deemed University within the meaning of section 3 of the University Grants Commission Act, 1956 (3 of 1956) which is directly managed, controlled and financed by such University or deemed University; and