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[Cites 0, Cited by 0] [Section 743(6)] [Section 743] [Entire Act]

Union of India - Subsection

Section 743(6)(a) in The Sugar Undertakings (Taking Over Of Managements) Act, 1978

(a)"cane dues", in relation to any cane purchased by a sugar undertaking, means the price payable in accordance with the agreement (whether express or implied) or arrangement relating to such purchase and where there is no such agreement or arrangement, the price as determined in accordance with the law applicable to such purchase;