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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(2)In cases not covered under sub-clause (i), the adjourned meeting shall held on such dale and time as the Board may fix and notify in the agenda for such meeting.