Section 103(2)(e) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

State of Bihar - Subsection

Section 103(2)(e) in The Bihar Motor Vehicles Rules, 1992

(e)the facilities provided by the applicant for parking the goods carriages while loading or unloading without hindrance to the general traffic in the area; and

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State of Bihar - Subsection

Section 103(2)(e) in The Bihar Motor Vehicles Rules, 1992