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Madras High Court

Mr.M.John Britto vs Mr.P.Stanley Buck on 11 December, 2019

Author: M.Dhandapani

Bench: M.Dhandapani

                                                                                Crl.O.P.No.23720 of 2009

                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED : 11.12.2019

                                                          CORAM

                                THE HONOURABLE MR.JUSTICE M.DHANDAPANI

                                              Crl.O.P.No.23720 of 2009

                      Mr.M.John Britto                                      ... Petitioner
                                                              Vs.
                      Mr.P.Stanley Buck                                     ... Respondent

                      Prayer:
                            Petition filed under Section 482 of Cr.P.C., seeking to call for the
                      records in C.C.No.89 of 2008 on the file of the Judicial Magistrate – II,
                      Coimbatore and to quash the same.

                                   For Petitioner       : No Appearance
                                   For Respondent       : Mr.G.Saravanan

                                                       ORDER

Though orders have been obtained to reconstruct Crl.O.P.No.23720 of 2009, it has been listed today, without E.B.

2.There is no representation on behalf of the petitioner. Hence this criminal original petition is dismissed for non-prosecution.

Consequently, connected miscellaneous petitions, if any, are closed.

11.12.2019 pri Speaking Order/ Non Speaking Order Index: Yes/ No Internet: Yes/ No 1/2 http://www.judis.nic.in  Crl.O.P.No.23720 of 2009 M.DHANDAPANI,J.

pri To

1.The Judicial Magistrate – II, Coimbatore.

2.The Public Prosecutor, High Court of Madras, Chennai 600 104.

11.12.2019 2/2 http://www.judis.nic.in