Section 1 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016
1. Short title, and commencement.
(1)These rules may be called the Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016.(2)These rules shall be applicable to the whole State of Chhattisgarh.(3)These rules shall come into force from the date of its publication in the Official Gazette.
