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[Cites 0, Cited by 0] [Section 327] [Entire Act]

Bengal Presidency - Subsection

Section 327(b) in Police Regulations, Bengal , 1943

(b)Juvenile prisoners shall be kept segregated from other adult prisoners ordinarily in the female lock-ups if no female prisoner be there. When this is not possible due to the presence of female prisoners the juveniles should be kept in a convenient place under proper guard.