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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4) in The Haj Committee Act, 2002

(4)An agreement under this section shall be published, in a case referred to in clause (a) of sub- section (2), in the Official Gazette of the participating States and in a case referred to in clause (b) of that sub- section, in the Official Gazette of th participating Union territory or Union territories and participating State or States.