Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 59 in Punjab Poisons Possession and Sale Rules, 1966 59. Sodium Hydroxide, except substances containing less than 12 per cent weight in weight of Sodium hydroxide.
