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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(i) in The Maharashtra Protected Forests (Marathwada/Konhan and Western Maharashtra) Rules, 1998

(i)Declared on and with effect from the 27th November, 2001 the following classes of trees in the protected forests, in the Konkan, Marathwada and Western Region of Maharashtra State to be reserved namely :-