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Delhi High Court - Orders

The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 15 December, 2023

                                    $~1
                                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       CS(COMM) 1185/2016
                                            THE CARTOON NETWORK INC.        ..... Plaintiff

                                                                     Through:                 Ms. Sampurnaa Sanyal (VC),
                                                                                              Advocate

                                                                                 versus

                                            MR. VISHVAJEET SHARMA & ORS.                                                   ..... Defendant

                                                                     Through:                 Ms. Zeba Tarannum Khan,
                                                                                              Advocate for all the defendants.

                                            CORAM:
                                            JOINT REGISTRAR (JUDICIAL) Dr. AJAY
                                            GULATI (DHJS)
                                                          ORDER

% 15.12.2023 Ld. Counsel for the plaintiff submits that application to bring in the additional witness since the earlier witness has left the employment of the plaintiff company, has been moved yesterday. The same, however, has not been listed yet. Let a copy of the application be supplied to ld. Counsel for the defendant.

Put up for further proceedings on 19.03.2024.

AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) DECEMBER 15, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/12/2023 at 01:28:12