Delhi High Court - Orders
The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 15 December, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1185/2016
THE CARTOON NETWORK INC. ..... Plaintiff
Through: Ms. Sampurnaa Sanyal (VC),
Advocate
versus
MR. VISHVAJEET SHARMA & ORS. ..... Defendant
Through: Ms. Zeba Tarannum Khan,
Advocate for all the defendants.
CORAM:
JOINT REGISTRAR (JUDICIAL) Dr. AJAY
GULATI (DHJS)
ORDER
% 15.12.2023 Ld. Counsel for the plaintiff submits that application to bring in the additional witness since the earlier witness has left the employment of the plaintiff company, has been moved yesterday. The same, however, has not been listed yet. Let a copy of the application be supplied to ld. Counsel for the defendant.
Put up for further proceedings on 19.03.2024.
AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) DECEMBER 15, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.
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