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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Bihar - Subsection

Section 13A(c) in The Bihar State Aid to Industries Rules, 1959

(c)Secretaries to Government, Director of Industries, Additional Director of Industries, Bihar State Financial Corporation, District Magistrate and Managing Director of Industrial Area Development Authority to the State Government in the Department of Industries and Technics Education.]