Himachal Pradesh High Court
Nikku Ram & Ors vs . State Of H.P. And Ors. on 19 November, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Nikku Ram & Ors Vs. State of H.P. and Ors.
CWP No. 5574 of 2024 19.11.2024 Present: Mr. Adarsh K. Sharma, Advocate, for the petitioners.
Mr. Amandeep Sharma, Additional Advocate General with Mr. Sikandar Bhushan, Deputy Advocate General, for the respondents-State.
List on 21.11.2024.
Jyotsna Rewal Dua Judge November 19, 2024 (R.Atal)