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Union of India - Section

Section 276 in Rules of Procedure and Conduct of Business in Lok Sabha

276. Special Report.

- A Committee may, if it thinks fit, make a special report on any matter that arises or comes to light in the course of its work which it may consider necessary to bring to the notice of the Speaker or the House, notwithstanding that such matter is not directly connected with, or does not fall within or is not incidental to, its terms of reference.