Manipur High Court
Shriyaikhomjoykumar Singh vs State Of Manipur on 31 August, 2020
Author: Mv Muralidaran
Bench: Mv Muralidaran
MAYANGLAMB
AM CHANU Item 7
NANDINI
Digitally signed by IN THE HIGH COURT OF MANIPUR
MAYANGLAMBAM CHANU
NANDINI AT IMPHAL
Date: 2020.08.31 13:41:41
+05'30' WP(C) No.895 of 2018
(Through video conference)
ShriYaikhomJoykumar Singh
... Petitioner
-Versus -
State of Manipur.
... Respondents
B E F O R E HON'BLE MR. JUSTICE MV MURALIDARAN 31.08.2020.
Mr. BP Sahu, learned senior counsel for the petitioner appeared whereas Mr. NiranjanSanasam, learned Government Advocate informed this Court that Mr. H. Samarjit, learned Government Advocate is engaging in Court No. 3 and hence, he seeks adjournment to some other day.
Therefore, post this matter on 08.9.2020.
JUDGE John Kom