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[Cites 0, Cited by 0] [Section 04(3)] [Section 04] [Entire Act]

State of Bihar - Subsection

Section 04(3)(D) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

(D)Recognised Non-Government Madhymik Sanskrit School - There will be seven posts of teacher including Headmaster in Recongnised Non-Government Madhyamik Sanskrit School of which qualification/eligibility will be as follows -