Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25B] [Entire Act] State of West Bengal - Subsection Section 25B(2) in West Bengal Municipal Act, 1993 (2)The composition, manner of constitution and functions of the Poverty Alleviation Cell under sub-section (1), shall be such as the State Government may, by order, determine.
