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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Gujarat - Subsection

Section 76(2)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)in any municipality or local authority which has been superseded by or under this Act in consequence of the inclusion in the City of the area for which it was constituted, or