Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 176] [Entire Act] Union of India - Section Section 1 in The Fatal Accidents Act, 1855 1. Short title and extent.— (1)This Act may be called the Fatal Accidents Act, 1855.(2)It extends to the whole of India except the State of Jammu and Kashmir.
