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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

NCT Delhi - Subsection

Section 51(2)(a) in The Delhi Urban Shelter Improvement Board Act, 2010

(a)all properties, funds and dues, which are vested in or realizable by, the Board, shall vest in, or be realizable by, the Government;