Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 25 in The Rajasthan Bhoodan Yagna Act, 1954 25. [ [Rajasthan Act No. 20 of 2008, enforced w.e.f. 13.5.2008-Notification No. F. 2(15) Vidhi/2/2008, dated 13.5.2008-Rajasthan Gazette, Extraordinary, Part IV-A, dated 16.5.2008, page 23(1) = 2008 RSCS/Part II/ Page 370/H. 177] XXX]
