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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(l) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(l)"Competent Authority" in relation to any provision, means any officer appointed by the Government to be the competent authority for the purpose of that provision ;