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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in The Orissa Rural Infrastructure and Socio-Economic Development Act, 2004

(d)"mineral bearing land" means any land which bears minerals as defined in clause (a) of Section 3 of the Mines and Mineral (Development and Regulation) Act, 1957 and held for carrying on mining operation, and includes coal bearing land.